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[Cites 0, Cited by 0] [Section 10FD(3)] [Section 10FD] [Entire Act]

Union of India - Subsection

Section 10FD(3)(c) in The Companies (Second Amendment) Act, 2002

(c)is, or has been, for at least fifteen years in practice as a chartered accountant under the Chartered Accountants Act, 1949 (38 of 1949 ); or