Allahabad High Court
Shiv Kumar Dubey vs Union Of India And Others on 10 May, 2010
Author: Ran Vijai Singh
Bench: Ran Vijai Singh
Court No. - 38 Case :- WRIT - A No. - 25830 of 2010 Petitioner :- Shiv Kumar Dubey Respondent :- Union Of India And Others Petitioner Counsel :- Suresh Chandra Dwivedi Respondent Counsel :- A. S. G. I. Hon'ble Ran Vijai Singh,J.
Notices on behalf of the respondents have been accepted by learned Additional Solicitor General of India. Learned counsel appearing for the respondents prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit, if any, may be filed two weeks thereafter.
List this case immediately thereafter.
Order Date :- 10.5.2010 PKB