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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 14(2)(f) in Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014

(f)[ it shall file the final placement memorandum with the Board within a period of ten working days from the date of listing of the units issued therein.] [Inserted by Notification No. SEBI/LAD-NRO/GN/2018/07, dated 10.4.2018 (w.e.f. 26.9.2014).]