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Union of India - Section

Section 1 in The Prevention Of Food Adulteration Act, 1954

1. Short title, extent and commencement .-(1) This Act may be called The Prevention of Food Adulteration Act, 1954.

(2)It extends to the whole of India [* * *].
(3)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.