Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 27 in The M.P. Extension of Laws Act, 1958 27. The Indian Tolls (Central Provinces Amendment) Act, 1932 (VIII of 1932) Section 1. - in sub-section (2), for "Mahakoshal region" substitute "Madhya Pradesh".
