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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(vii) in The Rajasthan Municipal Service Rules, 1963

(vii)[ that the upper age limit [above mentioned] [Added by Notification No. F.Estt./M/F/18( )/DLB/83 dated 8-10-1984, Published in Rajasthan Gazette, Part IV-C dated 15-11-1984, page 352] for the recruitment of Health Officers/Medical Officers shall be 45 years.]