Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 58 in Punjab Contract Labour (Regulation and Abolition) Rules, 1973

58. First-aid Facilities.

- In every establishment coming within the scope of the Act there shall be provided and maintained so as to the readily accessible during all working hours first aid boxes at the rate not less than one box for 150 workers or part thereof ordinarily employed.