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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(2) in The Jammu and Kashmir Energy Conversation Act, 2011

(2)The Chairperson or, if for any reason he is unable to attend a meeting of the Governing Council, any other member chosen by the members present from amongst themselves at the meeting, shall preside at the meeting.