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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Chattisgarh - Subsection

Section 43(4) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(4)All ordinances made by the Academic Council shall have effect from such date as it may direct, but every ordinance so made shall be submitted to the Chancellor within two weeks. The Chancellor shall have the power to direct the Executive Council, within four weeks of the receipt of the ordinance to suspend its operation, and he/she shall, as soon as possible, inform the Executive Council of his or her objection to it, he or she may after receiving comments of the Executive Council either withdraw the order suspending the ordinance or disallow the ordinance and his or her decision shall be final.