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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Puducherry - Subsection

Section 37(1)(i) in Puducherry Town and Country Planning Act, 1969

(i)for carrying out works for the maintenance improvement or other alterations of any building being works which affect only the interior of the building, or which do not materially affect the external appearance of the building;