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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(1) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(1)Kulpati shall be appointed by the Kuladhipati under the doctrine of pleasure after consultation with the State Government from a panel of not less than three distinguished persons recommended by the search committee constituted under subsection (2) or (6) :Provided further if the person so approved by the Kuladhipati refuses to accept the proposal of appointment, the Kuladhipati shall ask for fresh recommendation from search committee :Provided that the first Kulpati shall be appointed by Kuladhipati after consultation of the State Government.