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[Cites 0, Cited by 0] [Section 660(3)] [Section 660] [Entire Act]

State of Uttar Pradesh - Subsection

Section 660(3)(ii) in Rules under the United Provinces Excise Act, 1910

(ii)Medicated wines classed as Restricted Preparations are given in the Schedule appended to the Medicinal and Toilet Preparations (Excise Duties) Rules, 1956.