Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Maharashtra - Subsection Section 12(7) in The Maharashtra State Legal Aid and Advice Board Rules, 1981 (7)The Cell shall act in co-operation and co-ordination with other voluntary organisations and institutions engaged in the welfare of women.
