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Union of India - Section

Section 386 in The National Commission For Protection Of Child Rights Rules, 2006

386.

In exercise of the powers conferred by sub-section (1), read with clauses (a) to (d) of sub-section (2) of section 35 of the Commissions for Protection of Child Rights Act, 2005 (4 of 2006), the Central Government hereby makes the following rules, namely:-