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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(2)(r) in The Rights of Persons with Disabilities Act, 2016

(r)Members to be nominated by the Central Government,-
(i)five Members who are experts in the field of disability and rehabilitation;
(ii)ten Members, as far as practicable, being persons with disabilities, to represent non-Governmental Organizations concerned with disabilities or disabled persons organizations: