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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(3) in The Orissa Pension to Indigent Sports Persons Rules, 2000

(3)No payment will be made for a month unless the money order or demand draft acknowledgement receipt has been received in respect of the payment for the previous month and note to that effect be received in the Register maintained for the purpose.