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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(2)(c) in The Rajasthan Colonisation (Chambal Project Government Lands Allotment and Sale) Rules, 1957

(c)[ Nothing contained in these rules shall at any time and in any manner, limit the powers of the State Government to dispose of any Government land in any manner it deems fit.] [Inserted by Notification No. dated 16.02.1976 - Rajasthan Gazette dated 26.02.1976.]