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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(4)(b) in The Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020

(b)Any member of the Ambaji Pilgrimage Tourism Authority other than an ex- officio member may at any time resign his office by writing under his hand addressed to the State Government and upon the