Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66] [Entire Act]

Union of India - Subsection

Section 66(c) in The Inland Vessels Act, 2021

(c)a policy of insurance covering the mechanically propelled vessel to-
(i)a value not less than the liability incurred; or
(ii)entitle it to be covered under limitation of liability as provided under this Act, a value not less than the specified and applicable limitation amount: