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Supreme Court - Daily Orders

Superintendent Of Police, Kandhamal vs Indrapati Behera on 23 September, 2024

     ITEM NO.81                        REGISTRAR COURT                 SECTION XI-A

                                    S U P R E M E C O U R T O F          I N D I A
                                            RECORD OF PROCEEDINGS


                                      BEFORE THE REGISTRAR MS. SUJATA SINGH

     Petition(s) for Special Leave to Appeal (C)                        No(s).   19033/2024

     SUPERINTENDENT OF POLICE, KANDHAMAL & ANR.                               Petitioner(s)

                                                       VERSUS

     INDRAPATI BEHERA                                                         Respondent(s)

     (IA No.155931/2024-CONDONATION OF DELAY IN FILING and IA
     No.155930/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT )

     Date : 23-09-2024 This petition was called on for hearing today.



     For Petitioner(s)
                                         Mr. Arjun Garg, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Despite service of notice on sole respondent there is no appearance on his behalf.

Hence, the matter be processed for listing before the Hon'ble Court, under the rules.

SUJATA SINGH Registrar MG Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2024.09.23 15:36:22 IST Reason: