Supreme Court - Daily Orders
Superintendent Of Police, Kandhamal vs Indrapati Behera on 23 September, 2024
ITEM NO.81 REGISTRAR COURT SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Petition(s) for Special Leave to Appeal (C) No(s). 19033/2024
SUPERINTENDENT OF POLICE, KANDHAMAL & ANR. Petitioner(s)
VERSUS
INDRAPATI BEHERA Respondent(s)
(IA No.155931/2024-CONDONATION OF DELAY IN FILING and IA
No.155930/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT )
Date : 23-09-2024 This petition was called on for hearing today.
For Petitioner(s)
Mr. Arjun Garg, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Despite service of notice on sole respondent there is no appearance on his behalf.
Hence, the matter be processed for listing before the Hon'ble Court, under the rules.
SUJATA SINGH Registrar MG Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2024.09.23 15:36:22 IST Reason: