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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(c) in U.P. Technical University Act, 2000

(c)"Other backward classes of citizens" means the backward classes of citizens specified in Schedule I of Uttar Pradesh public Services (Reservation for Scheduled Castes, Scheduled Tribes and Other Backward Classes) Act, 1994;