Jammu & Kashmir High Court - Srinagar Bench
Magpie Hydel Construction Operation vs J&K State Industrial Development Corp on 29 August, 2019
Bench: Chief Justice, Rashid Ali Dar
S. No. 1
Advance List.
IN THE HIGH COURT OF JAMMU AND KASHMIR AT
SRINAGAR
OWP 206/2007, IA 1/2007 (371/2007)
Magpie Hydel Construction Operation ....Appellant(s)
Through: None.
v/s
J&K State Industrial Development Corp. ...Respondent(s)
Through: Mr. D. C. Raina, Advocate General with
Mr. Javed Iqbal, Sr. AAG
Mr. Sajad Ashraf, GA
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE RASHID ALI DAR, JUDGE
ORDER
29.08.2019 Learned counsel for the petitioner is neither present nor have the parties filed their written statements.
Let the written statements be positively filed before the next date of hearing. List on 14th November, 2019.
(RASHID ALI DAR) (GITA MITTAL)
JUDGE CHIEF JUSTICE
Srinagar
29.08.2019
Yasmeen
YASMEEN RASHID
2019.08.29 15:28
I attest to the accuracy and
integrity of this document