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Jammu & Kashmir High Court - Srinagar Bench

Magpie Hydel Construction Operation vs J&K State Industrial Development Corp on 29 August, 2019

Bench: Chief Justice, Rashid Ali Dar

            S. No. 1
            Advance List.
                    IN THE HIGH COURT OF JAMMU AND KASHMIR AT
                                                  SRINAGAR

                                     OWP 206/2007, IA 1/2007 (371/2007)

           Magpie Hydel Construction Operation                                  ....Appellant(s)

                                   Through: None.
                                                v/s
           J&K State Industrial Development Corp.                               ...Respondent(s)

                                        Through: Mr. D. C. Raina, Advocate General with
                                                 Mr. Javed Iqbal, Sr. AAG
                                                 Mr. Sajad Ashraf, GA

           CORAM:

           HON'BLE THE CHIEF JUSTICE
           HON'BLE MR. JUSTICE RASHID ALI DAR, JUDGE


                                                     ORDER

29.08.2019 Learned counsel for the petitioner is neither present nor have the parties filed their written statements.

Let the written statements be positively filed before the next date of hearing. List on 14th November, 2019.




                                          (RASHID ALI DAR)                (GITA MITTAL)
                                               JUDGE                      CHIEF JUSTICE
           Srinagar
           29.08.2019
           Yasmeen




YASMEEN RASHID
2019.08.29 15:28
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