Patna High Court - Orders
Dr. Manindra Kumar vs The Navodaya Vidyalaya Samiti (Nvs) on 17 April, 2023
Author: P. B. Bajanthri
Bench: P. B. Bajanthri, Arun Kumar Jha
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.1260 of 2022
======================================================
The Navodaya Vidyalaya Samiti (NVS)
... ... Petitioner/s
Versus
Sunil Kumar Singh
... ... Respondent/s
======================================================
with
CIVIL REVIEW No. 20 of 2023
In
Civil Writ Jurisdiction Case No.1221 of 2022
======================================================
Nitin Roy
... ... Petitioner/s
Versus
The Navodaya Vidyalaya Samiti
... ... Opposite Party/s
======================================================
with
CIVIL REVIEW No. 28 of 2023
In
Civil Writ Jurisdiction Case No.1338 of 2022
======================================================
Dr Umesh Kumar Yadav
... ... Petitioner/s
Versus
The Navodaya Vidyalaya Samiti
... ... Opposite Party/s
======================================================
with
CIVIL REVIEW No. 30 of 2023
In
Civil Writ Jurisdiction Case No.1326 of 2022
======================================================
Dr. Manindra Kumar
... ... Petitioner/s
Versus
The Navodaya Vidyalaya Samiti (NVS)
... ... Opposite Party/s
======================================================
Appearance :
(In Civil Writ Jurisdiction Case No. 1260 of 2022)
For the Petitioner/s : Mr. K.N. Singh, Sr. Advocate & ASG
Patna High Court CWJC No.1260 of 2022(15) dt.17-04-2023
2/2
Mr. Siddarth Prasad, Advocate
For the Respondent/s : Mr. Munna Pd Dixit (M.P. Dixit), Advocate
Mr. S.K. Dixit, Advocate
Mr. S.K. Choubey, Advocate
Mrs. Swastika, Advocate
(In CIVIL REVIEW No. 20 of 2023)
For the Petitioner/s : Mr.Munna Pd Dixit (M.P. Dixit), Advocate
Mr. S.K. Dixit, Advocate
Mr. S.K. Choubey, Advocate
Mrs. Swastika, Advocate
For the Opposite Party/s : Ms. Smt. Shilpa Singh, GA-12
For the Respondent : Mr. K.N. Singh, ASG
Mr. Siddarth Prasad, Advocate
(In CIVIL REVIEW No. 28 of 2023)
For the Petitioner/s : Mr. Munna Pd Dixit (M.P. Dixit), Advocate
Mr. S.K. Dixit, Advocate
Mr. S.K. Choubey, Advocate
Mrs. Swastika, Advocate
For the Opposite Party/s : Ms. Smt. Shilpa Singh, GA-12
For the Respondent : Mr. K.N. Singh, ASG
Mr. Siddarth Prasad, Advocate
(In CIVIL REVIEW No. 30 of 2023)
For the Petitioner/s : Mr. Munna Pd Dixit (M.P. Dixit), Advocate
Mr. S.K. Dixit, Advocate
Mr. S.K. Choubey, Advocate
Mrs. Swastika, Advocate
For the Opposite Party/s : Ms. Smt. Shilpa Singh (GA-12)
For the Respondent : Mr. K.N. Singh, ASG
Mr. Siddarth Prasad, Advocate
======================================================
CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
and
HONOURABLE MR. JUSTICE ARUN KUMAR JHA
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)
15 17-04-2023Learned counsel for petitioners is not prepared to address the argument.
Re-list this matter on 15.05.2023.
(P. B. Bajanthri, J) ( Arun Kumar Jha, J) rakhi/-
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