Section 4(1)(l) in The M.P. Upcharika, Prasavika, Sahai Upcharika Prasavika Tatha Swasthya Paridarshak Registrikaran Adhiniyam, 1972

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

(l)One member elected by the Madhya Pradesh Branch of the Red Cross Society from amongst its members residing in Madhya Pradesh;

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