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State of Uttar Pradesh - Section

Section 7 in The U.P. Co-Operative Processing Units and Cold Storage Centralised Service Rules, 1981

7. Application of these rules to the Employees on deputation.

- In the case of employees whose services have been taken on deputation from a Government Department or any other organisation, these rules shall apply only to such extent as is not inconsistent with the terms and conditions of deputation:Provided that after the absorption of an employee in the Service in accordance with rule 11, any rules which may have governed that employee before such absorption shall cease to apply.