Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Odisha - Subsection Section 31(3) in Orissa Panchayat Samiti Accounting Procedure Rules, 2002 (3)The party requesting for a fresh cheque in lieu of a lost one shall execute an indemnity bond in Form No. IX.
