Section 11 in The M.P. Lok Abhikaranon Ke Madhyam Se Bis Sutriya Karyakram Ka Karyanvayan Niyam, 1997
11. Decision by Majority of votes.
- All matters brought before any meeting of a Committee shall be decided by a simple majority of votes of the members present and voting. In case of equality of the votes, the Chairman/Presiding Officer shall have a casting vote.
