Section 35(c) in The Dr. Babasaheb Ambedkar Technological University Act, 1989
(c)the conditions of residence (in hostels), conduct and discipline of W students of the University, and the action to be taken against them for breach of discipline or misconduct, including the following:-(i)use of unfair means at an examination or in relation thereto, by himself or by any other student or abetment thereof;(ii)refusal to appear or give evidence in any authorised inquiry by an officer in-charge of any examination, or by any officer or authority of the University; and(iii)disorderly or otherwise objectionable conduct, whether within or outside the University;
