Section 47(3)(a) in The State Bank Of India (Subsidiary Banks) Act, 1959
(a)fails, within the stipulated time, to produce any balance, books, account, security or other document or to furnish any statement or information which under sub-section (2) it is his duty to produce or furnish, or to answer any question relating to the business of the bank under inspection which is asked by an officer making the inspection, or