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[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

NCT Delhi - Subsection

Section 73(1)(c) in Delhi Police Act, 1978

(c)take the animal to an infirmary appointed under Section 35 of the said Act for treatment and detention thereto, pending direction of a Magistrate under sub-section (2) of that section, or