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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(7) in The Mines Rescue Rules, 1985

(7)In the event of an emergency at a belowground mine, Superintendent shall perform such rescue and recovery work as may be assigned to him by the manager or in his absence by the principal official present at the surface. He shall within three days of completion of the rescue or recovery work send a report thereof to the Regional Inspector or the Chief Inspector.