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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

Bombay Presidency - Subsection

Section 22(1)(ii) in The Bombay University Act, 1974

(ii)recommend to the Executive Council to make such provision as may enable colleges and institutions to undertake specialisation of studies, and to organise and make provision, where necessary or desirable, for common laboratories, libraries, museums and equipment for teaching and research;