Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49W] [Entire Act] Union of India - Subsection Section 49W(5) in Conduct of Elections Rules, 1961 (5)The provisions of rule 28 and rules 49-A to 49-V shall apply in relation to the conduct of an adjourned poll before it was so adjourned.
