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State of Goa - Section

Section 355 in Goa Prisons Rules, 2006

355. Powers of Jailor to place prisoner in iron or under mechanical restraint in certain circumstances.

- Where a Jailor on his own authority places a prisoner in irons or under mechanical restraint in pursuance of section 58, he shall make a report of the circumstances in Form No. XVIII, and further give notice thereof to the Superintendent for such orders as the Superintendent considers appropriate.