Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40(4)] [Section 40] [Entire Act] State of Assam - Subsection Section 40(4)(d) in Assam Co-Operative Societies Act, 2007 (d)absence from Board meetings under sub-section (7) of Section 43;