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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Jharkhand - Subsection

Section 82(ii) in The Jharkhand Agricultural Produce Markets Rules, 2000

(ii)[ If the seller is a licensee, he shall deposit the market fee, with the Market Committee, within 15 days after the end of each month.] [Substituted by G.S.R. 12A dated 26.9.1993.]