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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(vii) in Braithwaite And Company (India) Limited (Acquisition And Transfer Of Undertakings) Act, 1976

(vii)"specified date" means such date as the Central Government may, for the purposes of any provision of this Act, by notification, specify and different dates may be specified for different provisions of this Act;