Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Mizoram - Subsection Section 7(b) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006 (b)To establish a campus in the State of Mizoram, and to have study centers campuses and examination centers at different places in Mizoram.
