Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 16]

Madhya Pradesh High Court

Index Medical College Hospital And ... vs The State Of Madhya Pradesh on 6 November, 2020

Author: Rajeev Kumar Dubey

Bench: Rajeev Kumar Dubey

                                                                      1                               WP-8598-2015
                                          The High Court Of Madhya Pradesh
                                                     WP-8598-2015
                                      (INDEX MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE Vs THE STATE OF MADHYA
                                                                 PRADESH AND OTHERS)

                                 10
                                 Jabalpur, Dated : 06-11-2020
                                         Heard through Video Conferencing.
                                         Shri Shivendra Pandey, learned counsel for the petitioner.
                                         Shri Swapnil Ganguly, learned Dy. Adovcate General for the
                                 respondent no.1/State.

Shri Nikhil Tiwari, learned counsel for the respondent no.2. Learned counsel for the respondents submitted that regarding transfer of this petition, one petition is pending before Hon'ble Apex Court and he also seeks time to file some documents in this regard.

List the matter in the week commencing from 04.01.2021. IR, if any, to continue till the next date of hearing.


                                      (RAJEEV KUMAR DUBEY)                             (VIJAY KUMAR SHUKLA)
                                             JUDGE                                                JUDGE


                                 mn




Signature Not Verified
  SAN




Digitally signed by MANOJ NAIR
Date: 2020.11.07 15:07:39 IST