Madhya Pradesh High Court
Index Medical College Hospital And ... vs The State Of Madhya Pradesh on 6 November, 2020
Author: Rajeev Kumar Dubey
Bench: Rajeev Kumar Dubey
1 WP-8598-2015
The High Court Of Madhya Pradesh
WP-8598-2015
(INDEX MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE Vs THE STATE OF MADHYA
PRADESH AND OTHERS)
10
Jabalpur, Dated : 06-11-2020
Heard through Video Conferencing.
Shri Shivendra Pandey, learned counsel for the petitioner.
Shri Swapnil Ganguly, learned Dy. Adovcate General for the
respondent no.1/State.
Shri Nikhil Tiwari, learned counsel for the respondent no.2. Learned counsel for the respondents submitted that regarding transfer of this petition, one petition is pending before Hon'ble Apex Court and he also seeks time to file some documents in this regard.
List the matter in the week commencing from 04.01.2021. IR, if any, to continue till the next date of hearing.
(RAJEEV KUMAR DUBEY) (VIJAY KUMAR SHUKLA)
JUDGE JUDGE
mn
Signature Not Verified
SAN
Digitally signed by MANOJ NAIR
Date: 2020.11.07 15:07:39 IST