Supreme Court - Daily Orders
Assistant Commissioner Of Income Tax, ... vs Norma Detergents Ltd. on 16 October, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
ITEM NO.9 COURT NO.14 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
18563/2015
(Arising out of impugned final judgment and order dated 04/12/2014
in TA No. 454/2000 passed by the High Court Of Gujarat At
Ahmedabad)
ASSISTANT COMMISSIONER OF INCOME TAX,
CENTRAL CIRCLE-2 (1), AHMEDABAD Petitioner(s)
VERSUS
NORMA DETERGENTS LTD. Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 16/10/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Mukul Rohatgi, AG
Mrs. Anil Katiyar,Adv.
Mr. Manish Pushkarna, Adv.
Mr. Diksha Rai, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed on the ground of delay as well as on merits.
(Ashwani Thakur) (Renu Diwan)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ASHWANI KUMAR
Date: 2015.10.17
13:46:28 IST
Reason: