Patna High Court - Orders
M/S Raiganj Food Grain Product Private ... vs The Managing Director, on 17 August, 2022
Author: Sanjay Karol
Bench: Chief Justice
IN THE HIGH COURT OF JUDICATURE AT PATNA
REQUEST CASE No.28 of 2022
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M/s Raiganj Food Grain Product Private Limited, Shitgram, Uttar Dinajapur
(W.B.) through its Director, Sanjay Bhaumik, son of Dilip Kumar Bhowmik,
Resident of Shitgram Panishala, P.S.- Raiganj, District- Uttar Dinajpur (W.B.)
... ... Petitioner/s
Versus
1. The Managing Director, Bihar State Food & Civil Supply Corporation
Limited, Patna-800001.
2. The District Manager, Bihar State Food & Civil Supply Corporation
Limited, Muzaffarpur.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Shashi Bhushan Kumar, Advocate
For the Respondent/s : Mr. Shailendra Kumar Singh, Advocate
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CORAM: HONOURABLE THE CHIEF JUSTICE
ORAL ORDER
3 17-08-2022Petitioner has prayed for the following relief(s):
Patna High Court REQ. CASE No.28 of 2022(3) dt.17-08-2022 2/2
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The decision of the Special Leave to Appeal (C) No(s). 10455/2020, titled as The Managing Director, Bihar State Food and Civil Supply Corporation Limited & Anr. Vs. Sanjay Kumar, shall have a bearing on the outcome of the present petition.
In this view of the matter, present petition is disposed of with the direction that the findings rendered by Hon'ble the Apex Court shall bind the parties.
Liberty reserved to the petitioner to file a fresh petition on the same and subsequent cause of action, should the need so arise.
Interlocutory application, if any, shall also stand disposed of.
(Sanjay Karol, CJ) Sujit/Ashwini U