Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 7A in Diplomatic and Consular Officers (Fees) Rules, 1949

7A. Gratuitous issue of copies of table of fees.

- A printed copy of the table of fees prescribed in Schedule I shall be given by every chief officer of customs, at a port of India, gratuitously to every master of vessel clearing out of the port, who requests the same.