Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 9 in Hyderabad City Water Supply Act 1954 9. Power to levy general water tax. - The Government may, by notification, order the levy of general water tax, according to the rate fixed from time to time, on houses that do not have private pipe connections.
