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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Kerala - Subsection

Section 14(11) in Kerala Veterinary and Animal Sciences University Act, 2010

(11)The Registrar shall prepare and update a handbook of the Statutes and Regulations approved by the authorities, bodies or committees from time to lime, and make them available to all the respective members of the authorities and officers of the University and also make available for sale through the publication Bureau.