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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(7) in Haryana Service of Engineers, Group A, Public Works (Buildings and Roads) Department Act, 2010

(7)The Commission shall consider the list prepared by the Committee along with other documents received from the Government and unless it considers any change necessary, approve the list.