Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 40 in The Delhi School Education Rules, 1973 40. Registers and records. - The Administrator shall specify what registers and records are to be maintained by a hostel and what returns and records shall be submitted by a schooled action.
