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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Chattisgarh - Subsection

Section 84(3) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(3)The decision of the State Government and subject to the decision of the State Government, the decision of the Director shall be final.