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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(2) in The Bihar Factories Welfare Officers Rules, 1952

(2)Over and above the scales of pay prescribed in sub-rule (1), every Welfare Officer shall be entitled to get dearness and other allowances and such other benefits and privileges under any scheme or otherwise as may be admissible to officers or employees of similar rank or status, or receiving similar scale of pay in the establishment to which the Welfare Officer belongs.