Section 18(2)(iv) in The U.P. Air (Prevention and Control of Pollution) Rules, 1983

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State of Uttar Pradesh - Subsection

Section 18(2)(iv) in The U.P. Air (Prevention and Control of Pollution) Rules, 1983

(iv)be entitled to call for services of any officer or employee of the Board and the papers and documents for study and for checking, including checking of accounts, vouchers, bills stores and other records pertaining to the Board or regional office under it,

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State of Uttar Pradesh - Subsection

Section 18(2)(iv) in The U.P. Air (Prevention and Control of Pollution) Rules, 1983