Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Himachal Pradesh - Subsection Section 10(d) in The Shimla Road Users and Pedestrians (Public Safety and Convenience) Act, 2007 (d)Vehicles shall not be parked on sealed or restricted roads except at permitted parking places and paid parking lots;
